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Kundan Lal Mahesh Chand vs Padam Chand Jain (Since Dead Through His ... on 9 October, 2023

Bench: A.S. Bopanna, M.M. Sundresh

     ITEM NO.18                               COURT NO.7                   SECTION XIV

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No. 32390/2023

     (Arising out of impugned final judgment and order dated 10-03-2023
     in RCREV No. 89/2019 passed by the High Court of Delhi at New
     Delhi)

     KUNDAN LAL MAHESH CHAND                                                Petitioner(s)

                                                      VERSUS

     PADAM CHAND JAIN (SINCE DEAD THROUGH HIS LRS)                          Respondent(s)

     (IA   No.192525/2023-CONDONATION  OF   DELAY   IN  FILING   and   IA
     No.192524/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT )

     Date : 09-10-2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE A.S. BOPANNA
                             HON'BLE MR. JUSTICE M.M. SUNDRESH


     For Petitioner(s)                 Mr. Avinash Tyagi, Adv.
                                       Mr. Pankaj Kumar Singh, Adv.
                                       Mr. Pawan Kumar Shukla, Adv.
                                       Mr. Brij Pal, Adv.
                                       Mr. Raj Singh Rana, AOR
     For Respondent(s)

                                 UPON hearing the counsel the Court made the following
                                                  O R D E R

Delay condoned.

Having heard learned counsel for the petitioner, we see no reason to entertain this petition under Article 136 of the Constitution of India.

The Special Leave Petition is, accordingly, disposed of. Pending application(s), if any, shall stand disposed of.

                         (RAJNI MUKHI)                                   (DIPTI KHURANA)
                         COURT MASTER (SH)                             ASSISTANT REGISTRAR