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[Cites 0, Cited by 0] [Section 101(23)] [Section 101] [Entire Act]

State of Andhra Pradesh - Subsection

Section 101(23)(iv) in Andhra Pradesh Fire Prevention And Safety Measures For High-Rise Hospital Buildings Rules, 2011

(iv)Intelligent Smoke management to ensure safe evacuation and non-erasable record of alarm to monitor integrity of critical safety equipment like Sprinkler system, Public Address system and emergency generators shall be provided.