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[Cites 0, Cited by 0] [Section 50(12)] [Section 50] [Entire Act]

State of Rajasthan - Subsection

Section 50(12)(b) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(b)all care plans shall include a plan for the juvenile's or child's restoration, rehabilitation, reintegration and follow-up;