Section 7 in Agreement Between The Government of India and The Government of The Federal Republic of Somalia On The Transfer of Sentenced Persons
7. Consent and its verification.
- 1. The transferring State shall ensure that the person required to give consent to the transfer in accordance with paragraph 1(i) of Article 4 of this Agreement, does so voluntarily and with full knowledge of the legal consequences thereof. The procedure for giving such consent shall be governed by the law of the transferring State.
