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[Cites 0, Cited by 0] [Section 374(2)] [Section 374] [Entire Act]

State of Jharkhand - Subsection

Section 374(2)(v) in Bihar Education Code, 1961

(v)The arrangement of classes and of the time-tables, the conducting of the examinations, and all matters relating to discipline and teaching shall be conducted by the Headmistress;