Section 2(13A) in The Maharashtra Regional and Town Planning Act, 1966

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State of Maharashtra - Subsection

Section 2(13A) in The Maharashtra Regional and Town Planning Act, 1966

(13A)[ "Floor Space Index" means the quotient or the ratio of the combined gross floor area to the total area of the plot, viz :- [Clause (13A), (13B) and (13C) were inserted by Maharashtra 39 of 1994, Section 2(b).]

Floor Space Index =| Total covered area of all floorsPlot area

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State of Maharashtra - Subsection

Section 2(13A) in The Maharashtra Regional and Town Planning Act, 1966