Supreme Court - Daily Orders
Rajesh Pawar vs The Commissioner Of Customs ... on 19 September, 2022
Bench: K.M. Joseph, Hrishikesh Roy
ITEM NO.22 COURT NO.6 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.15663/2022
(Arising out of impugned final judgment and order dated 13-02-2020
in APO No. 146/2018 passed by the High Court At Calcutta)
RAJESH PAWAR Petitioner(s)
VERSUS
THE COMMISSIONER OF CUSTOMS (PREVENTIVE) & ORS. Respondent(s)
(IA No. 104190/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 104189/2022 - EXEMPTION FROM FILING O.T. IA No. 104187/2022 - PERMISSION TO FILE LENGTHY LIST OF DATES) Date : 19-09-2022 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE K.M. JOSEPH HON'BLE MR. JUSTICE HRISHIKESH ROY For Petitioner(s) Mr. Santosh Mishra, Adv.
Mr. Chand Qureshi, Adv.
Mr. Harish Dasan, Adv.
` Mr. Rajiv Ranjan, Adv.
Miss. Hemlata Rao, Adv.
Mr. Md. Akbar Khan, Adv.
Mr. Hiren Dasan, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R The special leave petition stands dismissed.
Pending application(s), if any, stand disposed of.
(JAGDISH KUMAR) (RENU KAPOOR) COURT MASTER (SH) Signature Not Verified ASSISTANT REGISTRAR Digitally signed by JAGDISH KUMAR Date: 2022.09.19 17:58:18 IST Reason: