Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 5 in The Indian Museum Act, 1910 5. Vocation of office by existing Trustees. - From the commencement of this Act the term of office of all persons appointed to be Trustees under the [Indian Museum Act, 1876] [Rep. by this Act, Section 17.], shall cease.
