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State of Jharkhand - Section

Section 300 in Bihar Education Code, 1961

300. Admission forms.

- Three application forms have been prepared for use by applicants for admission to Government or aided high schools, according as they intend to live (a) with a parent or natural guardian, (b) with a recognised guardian or (c) in a school hostel or mess. Every applicant for admission must forward the appropriate form duly signed with his application.(D.P.I.'s circular no. 2, dated the 6th January 1915.)