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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Andhra Pradesh - Subsection

Section 32(2)(g) in Jawaharlal Nehru Technological Universities Act, 2008

(g)Such other affairs of the University and its constituent colleges as may, from time to time, be specified by the Vice-Chancellor as students' affairs.