Himachal Pradesh High Court
Ramjee Lal vs . Vishal Kumar on 7 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Ramjee Lal Vs. Vishal Kumar .
Cr. Revision No. 254 of 2021 7.3.2022 Present: Mr.Umesh Pandit, Advocate, vice Mr.Vishal Bindra, Advocate, for the appellant.
Mr.Karan Singh Kanwar, Advocate, for the respondent.
Original counsel for the appellant is not available on account of personal difficulty. Therefore, request made on his behalf, matter is adjourned.
List for consideration after four weeks.
(Vivek Singh Thakur), Judge.
7th March, 2022 (Keshav) ::: Downloaded on - 07/03/2022 20:18:18 :::CIS .
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