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Himachal Pradesh High Court

Ramjee Lal vs . Vishal Kumar on 7 March, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Ramjee Lal Vs. Vishal Kumar .

Cr. Revision No. 254 of 2021 7.3.2022 Present: Mr.Umesh Pandit, Advocate, vice Mr.Vishal Bindra, Advocate, for the appellant.

Mr.Karan Singh Kanwar, Advocate, for the respondent.

Original counsel for the appellant is not available on account of personal difficulty. Therefore, request made on his behalf, matter is adjourned.

List for consideration after four weeks.

(Vivek Singh Thakur), Judge.

7th March, 2022 (Keshav) ::: Downloaded on - 07/03/2022 20:18:18 :::CIS .

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