Section 10(2)(vii) in The U.P. Board of Madarsa Education Act, 2004

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State of Uttar Pradesh - Subsection

Section 10(2)(vii) in The U.P. Board of Madarsa Education Act, 2004

(vii)to inspect an institution for the purpose of ensuring due observance of the prescribed courses of study and that the facilities for instructions are duly provided and availed of; and

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State of Uttar Pradesh - Subsection

Section 10(2)(vii) in The U.P. Board of Madarsa Education Act, 2004