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State of Bihar - Section

Section 9 in Rules Under Section 15 of the Bihar Itki Tuberculosis Sanatorium (Regulation of Buildings) Act, 1951

9. Materials of roof.

- Except in the areas and lanes described in the schedule below the external roof of every building shall be constructed of masonry, tiles, slates, corrugated iron or other non-inflammable materials which may be supported on timber, beams, rafter, etc.