- The shotfirer shall -(a)carry out his duties in accordance with the provisions of these regulations and of any orders made thereunder with respect to the transport and use of explosives;(b)be responsible for the observance by his assistants, if any, of such provisions and of any direction with a view to safety which may be given to them by a superior official;(c)not hand over any explosives to any unauthorised person;(d)ensure that clay, sand or other suitable stemming material is available in sufficient quantities at convenient places;(e)be present when shots are being charged and stemmed; and shall himself fire the shots;(f)be responsible, when a shot has misfired, for seeing that the place is adequately fenced and that the provisions of regulation 204 are strictly observed.
