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Allahabad High Court

Rameshwar Dayal Sharma And Another vs State Of U.P. And 4 Others on 15 November, 2019

Author: Ashwani Kumar Mishra

Bench: Ashwani Kumar Mishra





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 67679 of 2013
 

 
Petitioner :- Rameshwar Dayal Sharma And Another
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Om Prakash Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ashwani Kumar Mishra,J.
 

(Ref:- Civil Misc. Correction Application No. 3 Of 2019) Heard learned counsel for the applicants.

Correction application is allowed.

Necessary corrections have been made in the order dated 27.2.2019.

Office is directed to issue a fresh certified copy of the order.

Order Date :- 15.11.2019 Anil