Allahabad High Court
Rameshwar Dayal Sharma And Another vs State Of U.P. And 4 Others on 15 November, 2019
Author: Ashwani Kumar Mishra
Bench: Ashwani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - A No. - 67679 of 2013 Petitioner :- Rameshwar Dayal Sharma And Another Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Om Prakash Tripathi Counsel for Respondent :- C.S.C. Hon'ble Ashwani Kumar Mishra,J.
(Ref:- Civil Misc. Correction Application No. 3 Of 2019) Heard learned counsel for the applicants.
Correction application is allowed.
Necessary corrections have been made in the order dated 27.2.2019.
Office is directed to issue a fresh certified copy of the order.
Order Date :- 15.11.2019 Anil