Delhi High Court - Orders
Pfizer Products Inc vs The Controller Of Patents on 21 September, 2022
Author: Navin Chawla
Bench: Navin Chawla
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.A.(COMM.IPD-PAT) 245/2022
PFIZER PRODUCTS INC ..... Appellant
Through: Mr.Debashish Banerjee, Mr.Ankush
Verma and Mr.Vineet Rohilla, Advs.
versus
THE CONTROLLER OF PATENTS ..... Respondent
Through: Mr.Harish Vaidyanathan Shankar,
CGSC with Mr.Srish Kumar Mishra,
Mr.Sagar Mehlawat & Mr.Alexander
Mathai Paikaday, Advs
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 21.09.2022 The learned counsel for the appellant prays for leave to withdraw the present appeal.
The appeal is accordingly dismissed as withdrawn. The next date of hearing fixed in the appeal before the learned Joint Registrar (Judicial) shall stand cancelled.
NAVIN CHAWLA, J SEPTEMBER 21, 2022/Arya Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:23.09.2022 00:19:49