Section 18(2)(b) in The Himachal Pradesh National Law University Act, 2016

[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

(b)to prepare and present to the Governing Council at its annual meeting-

(i)a report on the working of the University;

(ii)a statement of accounts;

(iii)budget proposals for the ensuing academic year after its due approval from the Finance Committee;

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