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[Cites 1, Cited by 1]

Punjab-Haryana High Court

Harbir Singh And Others vs Union Of India And Another on 31 May, 2018

Author: G.S. Sandhawalia

Bench: G.S. Sandhawalia

      IN THE HIGH COURT OF PUNJAB & HARYANA AT
                     CHANDIGARH

                                         CWP No.14335 of 2018
                                         Date of Decision:31.05.2018
Harbir Singh and another                                       ...Petitioners
                                     Versus
Union of India and another                                   ...Respondents


CORAM: HON'BLE MR. JUSTICE G.S. SANDHAWALIA

Present:     Mr. Amit Aggarwal, Advocate
             for the petitioner(s).

             *****

G.S. SANDHAWALIA, J. (ORAL)

As the facts of the present case are common as involved in CWP No.13750 of 2018 which has already been disposed of by this Court, therefore, it would be covered by order dated 29.05.2018 passed in CWP No.13750 of 2018 titled as "Ram Charan Vs. Union of India and another".

(G.S. SANDHAWALIA) 31.05.2018 JUDGE pvd Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 11-06-2018 07:16:48 :::