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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Meghalaya - Subsection

Section 74(2) in The Meghalaya Police Act, 2010

(2)The Chairperson and the members of the Accountability Commission shall be appointed out of a panel prepared by a Committee consisting of the following:
(a)Home Minister as Chairperson
(b)Chief Secretary.
(c)Home Secretary.
(d)Director General of Police.