Madhya Pradesh High Court
Kashiram vs The State Of Madhya Pradesh on 2 February, 2024
Author: Anil Verma
Bench: Anil Verma
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
MCRC No. 57503 of 2023
(KASHIRAM Vs THE STATE OF MADHYA PRADESH)
Dated : 02-02-2024
Mr. Yashpal Singh Rana - Advocate for applicant.
Ms. Varsha Singh Thakur - Government Advocate for respondent /
State.
Learned counsel for the applicant prays for and is granted time to argue the matter.
List the matter after two weeks.
(ANIL VERMA) JUDGE Anushree Signature Not Verified Signed by: ANUSHREE PANDEY Signing time: 03-02-2024 11:50:01