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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(1)(m) in Karnataka Professional Educational Institutions (Regulation of Admission and Determination of Fee) Act, 2006

(m)"Minority educational institution" means the education institutions recognized or notified as such by the State Government subject to such conditions as may be prescribed;