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[Cites 0, Cited by 0] [Section 37(1a)] [Section 37] [Entire Act]

State of West Bengal - Subsection

Section 37(1a)(g) in The West Bengal Primary Education Act, 1973

(g)one teacher of a [Primary Teachers' Training Institute] [Words substituted for the words 'Junior Basic Training Institution' by W.B. Act 19 of 1994.] in the district, elected in the prescribed manner by the teachers of such institutions in the district;