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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Uttarakhand - Subsection

Section 13(1)(h) in Uttarakhand Ground Water (Regulation and Control of Development and Management) Act, 2016

(h)to direct any user of ground water who does not comply with the provisions of this Act and rules framed there under to close-down the extraction of ground water, disconnecte its power supply and demolish any hydraulic work found to be illegal according to the provisions of this Act and the rules framed thereunder;