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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Assam - Subsection

Section 6(2)(a) in The Assam Alienation of Land (Regulation) Act, 1980

(a)direct any person, in whose possession or control any land or part of land vested in the State Government under sub-section (1) may be, to deliver possession thereof to the State Government;