Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act] State of Gujarat - Subsection Section 11(1)(i) in The Ambaji Area Development and Pilgrimage Tourism Governance Act, 2020 (i)in respect of any work which is being carried on by the State Government on the date of commencement of this Act;