Section 79(j) in The Electricity (Supply) Act, 1948
(j)principles governing the supply of electricity by the Board to persons other than licensees under section 49;(jj)[ expending sum not included in statement submitted under sub-section (1) or sub-section (5) of section 61, under sub-section (2) of section 62;] [ Inserted by Act 23 of 1978, Section 19 (w.e.f. 3.6.1978).]
