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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Chattisgarh - Subsection

Section 21(a) in Chhattisagrh Nagarpalika Nirvachan Niyam, 1994

(a)the last date, time and place for making nominations for election to the seat of "Mayor, President or Councillor" which shall be the seventh day after the date of publication of the notice or if that day is a public holiday, the next succeeding day which is not a public holiday;