Madhya Pradesh High Court
Ashish Gautam vs The State Of Madhya Pradesh on 19 August, 2025
1 MCRC-36858-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 36858 of 2025 (ASHISH GAUTAM Vs THE STATE OF MADHYA PRADESH ) Dated : 19-08-2025 Shri Ankit Saxena - Advocate for the applicant.
As prayed, list this case on 22.08.2025 .
(DEVNARAYAN MISHRA) JUDGE dm Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 19-08-2025 17:57:53