Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48(1)] [Section 48] [Entire Act]

State of West Bengal - Subsection

Section 48(1)(a) in The West Bengal Clinical Establishments (Registration, Regulation and Transparency) Act, 2017

(a)any grants and loans made to the Commission by the State Government under section 47;