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State of Uttar Pradesh - Section

Section 13 in THE UTTAR PRADESH EXCISE TECHNICAL SERVICE RULES, 2021

13. Physical fitness

No candidate shall be appointed to a post in the service unless he be in good mental and bodily health and free form any physical defect likely to interfere with the efficient performance of his duties. Before a candidate finally approved for appointment, he shall be required to pass an examination by a Medical Board:Provided that a medical certificate of fitness shall not be required from a candidate recruited by promotion.