Delhi High Court - Orders
Satpal Verma & Anr vs Uoi & Ors on 15 January, 2019
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10967/2009 & CM APPLs. 13575/2010, 11390/2012
SATPAL VERMA & ANR. ..... Petitioners
Through: Ms. Aakansha Kaur, Advocate.
versus
UOI & ORS. ..... Respondents
Through: Mr. Amit Bansal, Advocate for DU.
Mr. A. P. S. Ahluwalia, Sr. Advocate
with Ms. Beenashaw N. Soni,
Advocate for R-3 & R-4.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
ORDER
% 15.01.2019 The Hon'ble Judge is on leave today. Renotify on 11.03.2019.
BY ORDER COURT MASTER JANUARY 15, 2019 rd