146. Influencing superior authorities for furtherance of interests.
- No member of the service or officer or servant of a Market Committee shall bring or attempt to bring any political or other outside influence to bear upon any superior authority to further his interest in respect of matters pertaining to his service under Market Committee.Explanation. - A member of the service or officer or servant of a Market Committee causing his own case to be made the subject to an interpolation in Parliament or the State Legislature shall be deemed to have contravened this rule.
