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[Cites 0, Cited by 0] [Section 23(5)] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(5)(a) in Khadi And Village Industries Commission Employees (Conduct) Regulations, 2003

(a)jewellery, insurance policies, the annual premia of which exceeds [two months] [Substituted 'rupees ten thousand or one-sixth of the total annual emoluments received from Commission, whichever is less' by Notification No. G.S.R. 707(E), dated 19.7.2016.], shares, securities and debentures ;