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[Cites 0, Cited by 0] [Section 7A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7A(1) in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

(1)Every person desired of establishing any college for instructions, teaching and training in Agriculture and allied Sciences within the jurisdiction of the University shall make an application containing detail information to the State Government or such authority as the State Government may, by order, specify, for grant of permission to establish and administer or run such college.