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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(k) in Andhra Pradesh Un-aided Minority Professional Institutions (Regulation of Admissions into Under-graduate Medical and Dental Professional Courses Rules, 2003

(k)"Institutions" means, unless otherwise specifically mentioned, all the Un-aided Minority Professional Institutions imparting Professional Education in Medical and Dental courses.