Central Information Commission
Mr.Bhuban Chandra Mondal vs Ministry Of Communications And ... on 6 February, 2012
CENTRAL INFORMATION COMMISSION
Room No. 308, B-Wing, August Kranti Bhawan, Bhikaji Cama Place, New Delhi-110066
File No.CIC/LS/A/2011/002671
Appellant : Shri Bhuban Chandra Mondal
Public Authority : Department of Posts, South Hooghly Division,Serampore.
Date of hearing : 06.02.2012
Date of Decision : 06.02.2012
Facts :-
Heard today dated 06.02.2012. Appellant not present. The Department is represented by Inspector Subendu Narain Pan and Shri S. Das, OA.
2. It is noticed that vide RTI application dated 19.10.2010, the appellant had sought information about Shri Sudershan Bandopadhyay, Accountant of Serampore HPO, in 14 paras. It appears to be the grievance of the appellant that said Bandopadhyay is claiming OTA without justification. It is also noticed that parawise information was provided to the appellant vide CPIO's letter dated 22.11.2010.
3. In the appeal memo filed before this Commission, the appellant has alleged that his complaints against said Bandopadhyay have been ignored by the superior officers of the Department etc.
4. Needless to say, the Commission cannot go into the merits of the allegations made by the appellant. It is for the superior officers of the Department to look into these allegations and take appropriate action. In the premises, no relief is due to the appellant under the RTI Act. The appeal is dismissed.
Sd/-
( M.L. Sharma) Central Information Commissioner Authenticated true copy. Additional copies of orders shall be supplied against application and payment of the charges, prescribed under the Act, to the CPIO of this Commission.
( K.L. Das) Deputy Registrar Address of parties :-
1. The Senior Supdt. of Post offices & CPIO, Deptt. of Posts, South Hooghly Division, Serampore-712201.
2. Shri Bhuban Chandra Mondal, H. No. 53, Tentul Tala Lane, Green Park, Mankundu, Hooghly, WB-712739.