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State of Uttar Pradesh - Section

Section 016 in The U.P. Agricultural Credit Act, 1973

016.

An Act to make provision to faciliate adequate flow of credit for agricultural production and development through banks and other institutional credit agencies and for matters connected therewith or incidental thereto.Received the assent of the President on October 17, 1973, Published in U.P. Gazette (Extra.), dated 22nd October, 1973, pp. 9-16.It is hereby enacted in the Twenty-fourth Year of the Republic of India as follows;