Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 129(1)] [Section 129] [Entire Act] State of Odisha - Subsection Section 129(1)(i) in The Orissa Municipal Corporation Act, 2003 (i)in case of Group 'A' and Group 'B' officers, by rules made by the Government from time to time, in this behalf, and