Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 212] [Entire Act] State of Bihar - Subsection Section 212(b) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005 (b)the use of explosives is carried out in safe manner to avoid injury to any person and under the direct supervision of a responsible person;
