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State of Meghalaya - Section

Section 25 in The Meghalaya Cinemas (Regulation) Rules

25. [ [Amended vide Notification No. GCN. 13/62/15, dated 17th December 1962.]

No portion of the place licensed shall be occupied or use as a hotel boarding or lodging house, factory, workshop or manufacture or for storage or residential purposes, except as the Licensing Authority may allow.]