Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58(4)] [Section 58] [Entire Act] Union of India - Subsection Section 58(4)(b) in Pharmacy Council of India Regulations, 1952 (b)to attend personally every examination which he is required to inspect, but not to interfere with the conduct thereof;