Supreme Court - Daily Orders
Rutu Mihir Panchal vs Union Of India on 15 September, 2022
Bench: A.S. Bopanna, Pamidighantam Sri Narasimha
ITEM NO.16 COURT NO.16 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (C) No. 282/2021
RUTU MIHIR PANCHAL & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.31812/2021-EX-PARTE STAY
IA No. 107814/2021 - APPLICATION FOR PERMISSION AND IA No.
120198/2021 - INTERVENTION/IMPLEADMENT)
WITH
SLP(C) No. 1738/2022 (XVII-A)
([ALONGWITH RECORD OF W.P (C) NO. 282 OF 2021]
IA No. 16925/2022 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 16923/2022 - EXEMPTION FROM FILING O.T.)
Date : 15-09-2022 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Petitioner(s) Ms. Kartika S. Sharma, Adv.
Mr. Somesh Tiwari, Adv.
Mrs. Vidula Mehrotra, Adv.
Mr. Utsav Saxena, Adv.
Mr. Shubhankar Singh, Adv.
Mrs. Shakun Sudha Shukla, Adv.
Ms. Aashna Mehra, Adv.
Mr. Kaveesh Nair, Adv.
Mr. Dhananjay Tiwari, Adv.
Ms. Manisha Ambwani, AOR
Mr. Shreyansh Lalit, Adv.
Mr. Haresh Raichura, AOR
Mr. Saroj Raichura, Adv.
Mr. Kalp Raichura, Adv.
Mr. Rajat Vats, Adv.
Mr. Udai Khanna, Adv.
Signature Not Verified
Mr. Abhinav Aggarwal, Adv.
Digitally signed by
NEETA SAPRA
Date: 2022.09.16
For Respondent(s)
16:23:56 IST
Reason: Mr. Vikramjit Banerjee, ASG
Mr. Nachiketa Joshi, Adv.
Mr. Anmol Chandan, Adv.
Ms. Priyanka Das, Adv.
Mr. T.S. Sabarish, Adv.
Mr. Saransh Kumar, Adv.
Mr. Shivam Singhania, Adv.
Mr. Nring Chamwibo Zeliang, Adv.
Ms. Manasi Kumari, Adv.
Mr. Amrish Kumar, AOR
Mr. Abhishek Gola, Adv.
Mr. Viresh B. Saharya, AOR
Mr. Akshat Agarwal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Mr. Vikramjit Banerjee, learned Additional Solicitor General intends to file a short affidavit in reply to the amended writ petition. The same be filed in two weeks.
List the matters after two weeks.
In the meantime, Written Submissions be also filed by the parties.
(RAJNI MUKHI) (DIPTI KHURANA) COURT MASTER (SH) ASSISTANT REGISTRAR