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[Cites 0, Cited by 0] [Section 234] [Entire Act]

State of Jharkhand - Subsection

Section 234(1) in Bihar Education Code, 1961

(1)The maximum number of holidays permissible in any calendar year shall be 71 in the case of middle school, 66 in the case of a primary boarding school and 60 in the case of any other primary school.(Government notification no. 2022-E., dated the 10th April 1935.)