Calcutta High Court
M/S. Metro Infrastructure Development vs M/S. Bengal Toold Ltd on 9 August, 2016
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
ACO No.71 of 2016
APO No.229 of 2015
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
M/S. METRO INFRASTRUCTURE DEVELOPMENT
Versus
M/S. BENGAL TOOLD LTD.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 9th August, 2016.
The Court: This matter is mentioned for correction of the order dated 4th July, 2016. In the last sentence the ACO number has gone down incorrectly as "ACO No.229 of 2015" instead of "ACO No.71 of 2016".
Let this correction be incorporated in the order dated 4th July, 2016. It would be recorded that this application was disposed of on 4th July, 2016.
(SOUMEN SEN, J.) sp/