Madhya Pradesh High Court
Halke Yadav vs The State Of Madhya Pradesh on 15 November, 2021
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 MCRC-51558-2021 The High Court Of Madhya Pradesh MCRC No. 51558 of 2021 (HALKE YADAV Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 15-11-2021 List this case along with Cr.R.156/2021.
(VIVEK AGARWAL) JUDGE Tabish Signature Not Verified SAN Digitally signed by MOHD TABISH KHAN Date: 2021.11.17 18:14:36 IST