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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Punjab - Subsection

Section 28(3) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

(3)The Director of Extension Education shall be a whole time officer, technically trained in Veterinary and Animal Science and shall be appointed by the Vice-Chancellor in consultation with the Dean and with the approval of the Board.