Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3B] [Entire Act]

State of Punjab - Subsection

Section 3B(iii) in Punjab State Legislative Members (Pension and Medical Facilities Regulation) Act, 1977

(iii)who would have been entitled to such pension had he or she not died,