Madhya Pradesh High Court
Vishnu Kumar Dwivedi vs The State Of Madhya Pradesh on 24 March, 2023
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 10944 of 2019 (VISHNU KUMAR DWIVEDI Vs THE STATE OF MADHYA PRADESH) Dated : 24-03-2023 None for the parties.
The advocates are abstaining from work on the call of Madhya Pradesh State Bar Council.
Adjourned for four weeks.
(SUJOY PAUL) (AMAR NATH (KESHARWANI))
JUDGE JUDGE
R
Signature Not Verified
Signed by: ROSHNI SINGH
Signing time: 27-Mar-23
5:03:48 PM