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[Cites 0, Cited by 0] [Section 9] [Entire Act]

NCT Delhi - Subsection

Section 9(c) in The Delhi Development Authority (Permission Of Residential Land And Building For Use As Nursing Homes) Regulations, 2003

(c)Permission fee collected would be put in an escrow account to be utilised by respective local bodies for upgradation of infrastructure and services in the residential areas necessitated by such use.