Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47(4)] [Section 47] [Entire Act]

State of Odisha - Subsection

Section 47(4)(a) in The Orissa Tenancy Act, 1913

(a)the average money-rent payable by occupancy-raiyats for land of a similar description and with similar advantages in the vicinity;